The information on this page is as per the Government Notification No. 1/4/2022-GAD-II (Part-II)/4937 dated 19/11/2025,
published in the Official Gazette, Extraordinary No. 3, Series II No. 33, dated 19/11/2025 and No. 1/4/2022-GAD-II (Part-II)/5025 Date : 08-Nov-2026 . Any other Department or subject not mentioned in this Notification shall be looked after by the Chief Minister