The information on this page is as per the Notification No.1/4/2022-GAD-II(Part-II)/3696 and extra ordinary Gazette No 5 series 21 dated 27th August 2025 & Government Notification No. 1/4/2022-GAD-II(Part-II)/3696 dated 27/08/2025 Any other Department or subject not mentioned in this Notification shall be looked after by the Chief Minister
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