13 Mar 2026
I would like to draw the attention of the House to the rising apprehension, fear, and confusion among the people of Mulgao and Thivim regarding the approach and exit of the under-construction Assanora Bypass. The design of the new approach and exit on both sides must be thoroughly planned to eliminate accidents. We have already seen the fate of the Bicholim Bypass and the engineering challenges faced in preventing accidents at both ends.
It is the responsibility of the technical team to carefully plan the roads in consultation with the traffic and transport authorities. The Bicholim bypass was designed and constructed even before I became an MLA, and by the time I assumed office, the design had already been finalized. Therefore, I had little scope to add value at that stage. However, after the opening of the bypass, we have witnessed multiple accidents at both ends. Poor engineering has led to the loss of lives and damage to property.
I also request the Government and the Hon’ble Minister to kindly visit the Bicholim Bypass approach junction at both ends. Heavy vehicles and other vehicles, coming from the bypass towards the Walshi junction find it extremely difficult to turn at the roundabout. I urge the Government to redesign both approaches, widen the road, put caution signs, recalibrate, the slope, wherever necessary, and make this junction accident-proof on a priority basis.
Furthermore, I request the Government to urgently and carefully plan the approach from the Mulgao side and the Thivim side of the Assanora Bypass. Proper roundabouts and traffic signals must be provided at key junctions, supported by detailed data on the expected number of vehicles using this bypass.
This planning must be carried out on priority to ensure the safety of the people and to save lives.
Thirteenth Session 2026
BUSINESS FOR THE DAY -6
Shri. Digambar Kamat, Shri. Mauvin Godinho
Transport, Public Works
Public Works Department
13 Mar 2026
There is growing anxiety among students and youth regarding the delay in establishing a permanent Taluka Library in Curchorem in South Goa.
At present a public library is functioning in the constituency; however, it is operating from a rented premises with limited space and infrastructure, which restricts the number of students and readers who can benefit from it. Over the years, the demand for a proper and well-equipped library facility in this region has grown significantly, particularly among students preparing for competitive examinations and higher studies.
The Government had earlier proposed the establishment of a Taluka Library at Curchorem, which would serve not only the people of Curchorem but also students from neighbouring areas such as Sanvordem, Sanguem and Dharbandora. However, despite the announcement of the project, it is learnt that even the foundation for the proposed library building has not yet been laid, resulting in considerable disappointment among the youth and academic community.
Many students from interior areas are often compelled to travel to cities like Margao and Panaji to access proper library facilities and study spaces, which poses practical difficulties for those from modest backgrounds.
I would therefore like to ask the Government whether it will expedite the construction of the proposed Taluka Library at Curchorem and provide a timeline for the commencement and completion of the project. I would also request the Government to consider establishing a modern library with adequate reading halls, digital resources and study facilities so that the students and youth of the region can fully benefit from this important educational infrastructure.
I request the Government to inform this House about the steps it intends to take in this regard.
Thirteenth Session 2026
BUSINESS FOR THE DAY -6
Art & Culture
Directorate of Art and Culture
12 Mar 2026
Attention of the House is drawn regarding the long-pending issue concerning the banks of the Mandrem rivulet in the Mandrem constituency the repair and improvement of the riverbanks have remained pending due to the non-availability of No Objection Certificates (NOCs) due to ongoing disputes between landowners and mundkars. The steps the government intends to take in this regard.
Thirteenth Session 2026
BUSINESS FOR THE DAY -5
Water Resources
Water Resource Department
12 Mar 2026
Attention of the House is drawn among citizens regarding the menace of stray cattle across Goa, which has become a grave threat to public life and property. These cattle frequently occupy roads, particularly at night, leading to major accidents and endangering lives. Despite the government’s allocation of substantial grants amounting to ₹21,62,50,135 in the year 2024–25 to address the issue, the problem remains uncontrolled, exposing shortcomings in enforcement and management. The situation is further aggravated by the presence of stray cattle on Goa’s beaches, which not only endangers tourists but also tarnishes the image of the state as an international tourist destination. This recurring problem undermines public safety and damages Goa’s reputation as a premier travel hub. It is therefore imperative that the Government outlines categorical steps it intends to take in this matter, ensuring urgent and effective measures to restore order, safeguard residents and visitors, and protect the state’s global standing.
Thirteenth Session 2026
BUSINESS FOR THE DAY -5
Shri. Mauvin Godinho, Shri. Nilkanth Halarnkar
Transport, Animal Husbandry & Veterinary Services
Directorate of Animal Husbandry and Veterinary Services
12 Mar 2026
Attention of the house is drawn regarding 3rd April 2026 cut-off date for accepting applications under the Majhe Ghar Yojana. A large number of applications are still pending as they await consent letters from the Comunidade and the Administrator of Comunidades, while many others remain under scrutiny by the concerned authorities. In view of the above, I urge the Government to consider extending the said cut-off date in the public interest. Steps the government intends to take in this regard.
Thirteenth Session 2026
BUSINESS FOR THE DAY -5
Shri. Atanasio Monserrate, Shri. Pramod Sawant
Revenue
Department of Revenue