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Session Information

Eighth Legislative Assembly 2022(15-03-2022)

BUSINESS FOR THE DAY - 03      

2022-03-30
The List of Business of 30th March 2022

List Of Business  

The Revised List of Business of 30th March 2022
Revised LOB  

The Bulletin Part of 30th March 2022
Bulletin Part I  

Bills Introduced

BUSINESS FOR THE DAY - 02      

2022-03-29
The List of Business of 29th March 2022

List Of Business  

The Revised List of Business of 29th March 2022
Revised LOB  

The Supplementary List of Business of 29th March 2022

Supplimentary LOB 

The Bulletin Part I of 29th March 2022
Bulletin Part I  

BUSINESS FOR THE DAY - 01      

2022-03-15
The List of Business of 15th March 2022

List Of Business  

The Bulletin Part of 15th March 2022
Bulletin Part I  

e-Assembly

ALTERNATE LINK e-ASSEMBLY

Speech On Financial Statement 2019-20

MP's of Goa

ENTER

Rajya Sabha

(Council of States)

Lok Sabha

(House of the people)

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