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Calling Attention

Seventh Legislative Assembly 2017

Calling Attention

Session : Thirteenth Session 2021 | Sitting : BUSINESS FOR THE DAY - 3

Raised by : Shri.Churchill Alemao
Raised on : 28 Jan 2021
Concerned Minister : Shri. Nilesh Cabral (Law and Judiciary , Non Conventional Sources of Energy , Environment , Power)

  1. “Fear and apprehension in the minds of the people regarding CRZ department taking action on selective establishment and hotels. The number of structure CRZ  has inspected and prosecuted for violations in North Goa for last 10 years. There was complaint filed against the illegal Building structures in Benaulim Constituency. The CRZ department have not taken any action for last 2 years. Whether CRZ department will be accountable. The steps Government intends to take in the matter”. 

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