Manohar Ajgaonkar
- Constituency : 2 - 02-Pernem
- Party : Maharashtrawadi Gomantak Party
- Note : Refer Bulletin Part II No 128 dated 27/03/2019 on order on Merger of the Maharashtrawadi Gomantak Party in to Bharatiya Janata Party
Nilkanth Halarnkar
- Constituency : 4 - 04-Tivim
- Party : Indian National Congress
- Note : Refer :- Bulletin Part II No. 149 dated 10-07-2019 with regards to Merger of 2/3rd of the Indian National Congress Legislature Party in to the Bharatiya Janata Party
Atanasio Monserrate
- Constituency : 11 - 11-Panaji
- Party : Indian National Congress
- Note : Refer :- Bulletin Part II No. 149 dated 10-07-2019 with regards to Merger of 2/3rd of the Indian National Congress Legislature Party in to the Bharatiya Janata Party
Jennifer Monserrate
- Constituency : 12 - 12-Taleigao
- Party : Indian National Congress
- Note : Refer :- Bulletin Part II No. 149 dated 10-07-2019 with regards to Merger of 2/3rd of the Indian National Congress Legislature Party in to the Bharatiya Janata Party
Antonio Fernandes
- Constituency : 13 - 13- St. Cruz
- Party : Indian National Congress
- Note : Refer :- Bulletin Part II No. 149 dated 10-07-2019 with regards to Merger of 2/3rd of the Indian National Congress Legislature Party in to the Bharatiya Janata Party
Francisco Silveira
- Constituency : 14 - 14- St.Andre
- Party : Indian National Congress
- Note : Refer :- Bulletin Part II No. 149 dated 10-07-2019 with regards to Merger of 2/3rd of the Indian National Congress Legislature Party in to the Bharatiya Janata Party
Wilfred Dsa
- Constituency : 28 - 28-Nuvem
- Party : Indian National Congress
- Note : Refer :- Bulletin Part II No. 149 dated 10-07-2019 with regards to Merger of 2/3rd of the Indian National Congress Legislature Party in to the Bharatiya Janata Party
Clafasio Dias
- Constituency : 34 - 34-Cuncolim
- Party : Indian National Congress
- Note : Refer :- Bulletin Part II No. 149 dated 10-07-2019 with regards to Merger of 2/3rd of the Indian National Congress Legislature Party in to the Bharatiya Janata Party
Filipe Rodrigues
- Constituency : 35 - 35-Velim
- Party : Indian National Congress
- Note : Refer :- Bulletin Part II No. 149 dated 10-07-2019 with regards to Merger of 2/3rd of the Indian National Congress Legislature Party in to the Bharatiya Janata Party
Chandrakant Kavalekar
- Constituency : 36 - 36-Quepem
- Party : Indian National Congress
- Note : Refer :- Bulletin Part II No. 149 dated 10-07-2019 with regards to Merger of 2/3rd of the Indian National Congress Legislature Party in to the Bharatiya Janata Party
Deepak Pauskar
- Constituency : 38 - .Sanvordem
- Party : Maharashtrawadi Gomantak Party
- Note : Refer Bulletin Part II No 128 dated 27/03/2019 on order on Merger of the Maharashtrawadi Gomantak Party in to Bharatiya Janata Party
Isidore Fernandes
- Constituency : 40 - 40-Canacona
- Party : Indian National Congress
- Note : Refer :- Bulletin Part II No. 149 dated 10-07-2019 with regards to Merger of 2/3rd of the Indian National Congress Legislature Party in to the Bharatiya Janata Party
Ramkrishna alias Sudin Dhavalikar
- Constituency : 23 - 23-Marcaim
- Party : Maharashtrawadi Gomantak Party
Resigned
Dayanand Sopte
- Constituency : 1 - 01-Mandrem
- Party : Indian National Congress
- Note : The resignation tendered by Shri Dayanand Sopte Elected Member of Mandrem Constituency, from his seat in the house from 16/10/2018 has been accepted by Hon'ble Speaker. Refer Bulletin Part II No 108 for more details
Vinoda Paliencar
- Constituency : 6 - 06-Siolim
- Party : Goa Forward Party
- Note : The resignation tendered by SHRI VINODA D. PALYEKAR Member elected from 06-Siolim Constituency from his seat in the House on 21st January, 2022 afternoon has been accepted by the Hon’ble Speaker. Refer Bulletin Part II No.295 for more details
Jayesh Salgaonkar
- Constituency : 7 - 07-Saligao
- Party : Goa Forward Party
- Note : The resignation tendered by SHRI JAYESH VIDYADHAR SALGAONKAR, Member elected from 07- Saligao Constituency from his seat in the House on 02/12/2021 afternoon has been accepted by the Hon’ble Speaker Ref Bulletin Part II No 280 for more detail
Michael Lobo
- Constituency : 8 - 08-Calangute
- Party : Bharatiya Janata Party
- Note : The resignation tendered by SHRI MICHAEL V. LOBO Member elected from 08-Calangute Constituency from his seat in the House on 10th January, 2022 forenoon has been accepted by the Hon’ble Speaker, Goa Assembly . Ref Bulletin Part II No 287 for more detail
Rohan Khaunte
- Constituency : 9 - 09-Porvorim
- Party : Independent
- Note : The resignation tendered by SHRI ROHAN KHAUNTE Member elected from 09-Porvorim Constituency from his seat in the House on 15th December, 2021 afternoon has been accepted by the Hon’ble Speaker.Refer Bulletin Part II No 282 for more details
Sidharth Kunculienker
- Constituency : 11 - 11-Panaji
- Party : Bharatiya Janata Party
- Note : The resignation tendered by Shri Siddharth Kuncalienkar Elected Member of Panjim Constituency, from his seat in the house has been accepted by Hon'ble Speaker. Refer Bulletin Part II No 27 for more details
Pravin Zantye
- Constituency : 16 - 16-Maem
- Party : Bharatiya Janata Party
- Note : The resignation tendered by SHRI PRAVIN H. ZANTYE Member elected from 16-Maem Constituency from his seat in the House on 10th January, 2022 afternoon has been accepted by the Hon’ble Speaker. Refer Bulletin Part II No 288 for more details.
Vishwajit Rane
- Constituency : 19 - 19-Valpoi
- Party : Indian National Congress
- Note : Note : The resignation tendered by Shri Vishwajit Rane Elected Member of Valpoi Constituency, from his seat has been accepted by Hon'ble Speaker. Refer Bulletin Part II No 07 for more details
Govind Gaude
- Constituency : 20 - 20-Priol
- Party : Independent
- Note : The resignation tendered by SHRI GOVIND GAUDE Member elected from 20-Priol Constituency from his seat in the House on 11th January, 2022 afternoon has been accepted by the Hon’ble Speaker. Refer Bulletin Part II No 289 for more details
Ravi Naik
- Constituency : 21 - 21-Ponda
- Party : Indian National Congress
- Note : The resignation tendered by SHRI RAVI SITARAM NAIK, Member elected elected from 21-Ponda Constituency from his seat in the House on 07/12/2021 forenoon has been accepted by the Hon’ble Speaker Ref Bulletin Part II No 281 for more details
Subhash Shirodkar
- Constituency : 22 - 22-Shiroda
- Party : Indian National Congress
- Note : The resignation tendered by Shri Subhash Shirodkar Elected Member of Siroda Constituency, from his seat in the house from 16/10/2018 has been accepted by Hon'ble Speaker. Refer Bulletin Part II No 108 for more details
Jose Almeida
- Constituency : 25 - 25-Vasco Da Gama
- Party : Bharatiya Janata Party
- Note : The resignation tendered by SHRI JOSE LUIS CARLOS ALMEIDA Member elected from 25-Vasco-Da-Gama Constituency from his seat in the House on 21st December, 2021 afternoon has been accepted by the Hon’ble Speaker Refer Bulletin Part II No 285 for more detai
Alina Saldanha
- Constituency : 27 - 27-Cortalim
- Party : Bharatiya Janata Party
- Note : The resignation tendered by SMT. ALINA SALDANHA Member elected from 27-Cortalim Constituency from her seat in the House on 16th December, 2021 forenoon has been accepted by the Hon’ble Speaker.Refer Bulletin Part II No 283 for more details
Wilfred Dsa
- Constituency : 28 - 28-Nuvem
- Party : Bharatiya Janata Party
- Note : The resignation tendered by SHRI WILFRED NAZARETH MENINO D’SA Member elected from 28-Nuvem Constituency from his seat in the House on 19th January, 2022 afternoon has been accepted by the Hon’ble Speaker
Aleixo Lourenco
- Constituency : 29 - 29-Curtorim
- Party : Indian National Congress
- Note : The resignation tendered by SHRI ALEXIO REGINALDO LOURENCO Member elected from 29-Curtorim Constituency from his seat in the House on 20th December, 2021.Refer Bulletin Part II No 284 for more details
Luizinho Faleiro
- Constituency : 33 - 33-Navelim
- Party : Indian National Congress
- Note : The resignation tendered by SHRI.LUIZINHO FALEIRO, Member elected from Navelim Constituency from his seat in the House on 27/09/2021 afternoon has been accepted by the Hon’ble Speaker, Goa Legislative Assembly Ref Bulletin Part II No 276 for more detail
Filipe Rodrigues
- Constituency : 35 - 35-Velim
- Party : Bharatiya Janata Party
- Note : The resignation tendered by SHRI FILIPE NERY RODRIGUES Member elected from 35-Velim Constituency from his seat in the House on 27th January, 2022 forenoon has been accepted by the Hon’ble Speaker. Refer Bulletin Part II No 296 for details
Deepak Pauskar
- Constituency : 38 - .Sanvordem
- Party : Bharatiya Janata Party
- Note : The resignation tendered by SHRI DEEPAK PRABHU PAUSKAR Member elected from 38-Sanvordem Constituency from his seat in the House on 21st January, 2022 forenoon has been accepted by the Hon’ble Speaker.Refer Bulletin Part II No 294 for more details
Prasad Gaonkar
- Constituency : 39 - 39-Sanguem
- Party : Independent
- Note : The resignation tendered by SHRI PRASAD SHASHIKANT GAONKAR Member elected from 39-Sanguem Constituency from his seat in the House on 9th January, 2022 afternoon has been accepted by the Hon’ble Speaker, Goa Assembly bly Ref Bulletin Part II No 286
Isidore Fernandes
- Constituency : 40 - 40-Canacona
- Party : Bharatiya Janata Party
- Note : The resignation tendered by SHRI ISIDORE A. FERNANDES Member elected from 40-Canacona Constituency from his seat in the House on 20th January, 2022 afternoon has been accepted by the Hon’ble Speaker. Ref Bulletin Part II No 293 for more detail
Expired
Francisco D’Souza
- Constituency : 5 - 05-Mapusa
- Party : Bharatiya Janata Party
- Note : The MLA elected from the 05- Mapusa Constituency of Goa has passed away on 14th February 2019. Refer Bulletin Part II No.123
Manohar Parrikar
- Constituency : 11 - 11-Panaji
- Party : Bharatiya Janata Party
- Note : The MLA elected from the 11- Panaji Constituency of Goa has passed away on 17th March 2019. Refer Bulletin Part II No.124
