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Zero Hour Mentions by Shri. Isidore Fernandes

Seventh Legislative Assembly 2017 (Post-Statehood)

ZERO HOUR MENTION

Session :Fourth Session 2017 | Sitting : BUSINESS FOR THE DAY -2

Content :

Shri Isidore Fernandes, MLA made a mention that residents/people of coastal area in Canacona Taluka mainly “Val” in Village Panchayat of Agonda is targeted and imposed water consumer bills for commercial activities when the consumers possess domestic connections.

 

SHRI RAMKRISHNA DHAVALIKAR, Minister for PWD replied to the  Mention.

Raised by : Shri. Isidore Fernandes
Raised on : 14 Dec 2017
Concerned Minister : Shri. Ramkrishna Alias Sudin Dhavalikar

 

ZERO HOUR MENTION

Session :Third Session 2017 | Sitting : BUSINESS FOR THE DAY -5

Content :

Shri Isidore Fernandes, MLA made a mention about the fencing being erected by the Forest Department on the beaches blocking the access of the people of Galgibagh, Talpona and Loliem to the beaches.

 

SHRI MANOHAR PARRIKAR, Chief Minister replied to the Mention.

Raised by : Shri. Isidore Fernandes
Raised on : 24 Jul 2017
Concerned Minister : Shri. Manohar Parrikar

 

ZERO HOUR MENTION

Session :Third Session 2017 | Sitting : BUSINESS FOR THE DAY -14

Content :

Shri Isidore Fernandes, MLA made a mention regarding the iron Bridge at DEDKI TAR connecting Sadolxem and Mangan can collapse any moment, which can be danger to the life of the people. 

SHRI RAMKRISHNA DHAVALIKAR, Minister for PWD replied to the Mention.

Raised by : Shri. Isidore Fernandes
Raised on : 04 Aug 2017
Concerned Minister : Shri. Ramkrishna Alias Sudin Dhavalikar

 

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