Resolutions Raised by Shri. Rajesh Patnekar
Seventh Legislative Assembly 2017 (Post-Statehood)
Private Member Resolution
Session :Fourth Session 2017 | Sitting : BUSINESS FOR THE DAY -3
Concerned Member :Shri. Manohar Ajgaonkar
Shri Rajesh Patnekar, MLA moved the following:
“This House strongly resolves the Government to construct exclusively a well-equipped Cricket Stadium in Goa.”
The following Members spoke on the Resolution:
Shri Rajesh Patnekar, MLA
- Shri Nilesh Cabral, MLA
- Shri Churchill Alemao, MLA
SHRI MANOHAR AZGAONKAR, Minister for Sports replied to the points raised by the Mover.
The Resolution was passed unanimously.
PRIVATE MEMBERS’ RESOLUTIONS
Session :Third Session 2017 | Sitting : BUSINESS FOR THE DAY -9
Concerned Member :Shri. Manohar Parrikar
Shri Rajesh Patnekar, MLA moved the following:
“This House strongly recommends the Government that the Primary Health Centre of Bicholim be upgraded to Community Health Centre.”
SHRI MANOHAR PARRIKAR, Chief Minister postponed the Resolution for reply to 4/8/2017.
PRIVATE MEMBERS’ RESOLUTIONS
Session :Third Session 2017 | Sitting : BUSINESS FOR THE DAY -14
Concerned Member :Shri. Ramkrishna Alias Sudin Dhavalikar
Shri Rajesh Patnekar, MLA moved the following:
“This House strongly recommends the Government to take immediate steps to commence the construction work for the bridge connecting villages Surla and Volvoi on river Mandovi in Sanquelim and Priol Constituency.”
Shri Rajesh Patnekar, MLA spoke on the Resolution:
SHRI RAMKRISHNA DHAVALIKAR, Minister for PWD replied to the points raised by the Mover.
The Resolution was withdrawn by the leave of the House.
POSTPONED PRIVATE MEMBERS’ RESOLUTIONS
Session :Third Session 2017 | Sitting : BUSINESS FOR THE DAY -14
Concerned Member :Shri. Vishwajit Rane
Postponed Resolution called by Shri Rajesh Patnekar, MLA originally slated for answer on 28/7/2017.
“This House strongly recommends the Government that the Primary Health Centre of Bicholim be upgraded to Community Health Centre.”
Shri Rajesh Patnekar, MLA spoke on the Resolution:
SHRI VISHWAJIT RANE, Minister for Health replied to the points raised by the Mover.
The Resolution was withdrawn by the leave of the House.
PRIVATE MEMBERS’ RESOLUTIONS
Session :Third Session 2017 | Sitting : BUSINESS FOR THE DAY -14
Concerned Member :Shri. Ramkrishna Alias Sudin Dhavalikar
Shri Rajesh Patnekar, MLA moved the following:
“This House unanimously resolves the Government to construct a foot bridge between Maneri and Kumyamal at Village Panchayat Salem.”
Shri Rajesh Patnekar, MLA spoke on the Resolution:
SHRI RAMKRISHNA DHAVALIKAR, Minister for PWD replied to the points raised by the Mover.
The Resolution was withdrawn by the leave of the House.
Fifth Legislative Assembly 2007 (Post-Statehood)
PRIVATE MEMBERS’ RESOLUTIONS
Session :Second Session 2007 | Sitting : BUSINESS FOR THE DAY -5
SHRI RAJESH PATNEKAR , MLA moved the following:
“This House strongly resolves that the Bicholim Primary Health Centre be
upgraded to Community Health Centre with the capacity of 100 (Hundred)
beds.”
The following Members spoke:
1. Shri Rajesh Patnekar
2. Shri Vishwajeet Rane, Minister for Health
The Resolution was withdrawn by the leave of the House.
PRIVATE MEMBERS’ RESOLUTIONS
Session :Fifth Session 2008 | Sitting : BUSINESS FOR THE DAY -10
Concerned Member :Shri. Digambar Kamat
SHRI RAJESH PATNEKAR moved the following:
“This House strongly recommends to the Government to set up an
Industrial Estate in Latambarcem Panchayat area”.
The following Members spoke:
1. Shri Rajesh Patnekar
2. Shri Digambar Kamat, Chief Minister
The Resolution was withdrawn by leave of the House.
PRIVATE MEMBERS’ RESOLUTIONS
Session :Thirteenth Session 2011 | Sitting : BUSINESS FOR THE DAY -3
(4) SHRI RAJESH PATNEKAR, MLA moved the following:
“This House unanimously resolves that the Bicholim Police Station
building be upgraded immediately as the said building is almost 70 years
old.”
Shri Rajesh Patnekar, spoke on the Resolution
Shri Ravi S. Naik, Minister for Home replied to the points raised by the
mover.
The resolution was withdrawn by the leave of the House
