Resolutions Raised by Shri. Ramesh Tawadkar
Fifth Legislative Assembly 2007 (Post-Statehood)
PRIVATE MEMBERS’ RESOLUTIONS
Session :Thirteenth Session 2011 | Sitting : BUSINESS FOR THE DAY -3
(3) SHRI RAMESH TAWADKAR, MLA moved the following:
“This House unanimously resolves that though National Highway
Authority of India is taking up the 4/6 lanning of National Highway 17,
the State Government should take up on priority the construction of
Galjibag and Talpona bridge through Goa State Infrastructure
Development Corporation.”
Shri Ramesh Tawadkar, spoke on the Resolution.
Shri Digambar Kamat, Chief Minister replied to the points raised by the
mover.
The resolution was withdrawn by the leave of the House

