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Bills Associated To Shri. Pramod Sawant

Eighth Legislative Assembly 2022

Bill No 1 of 2022 (Government Bill)

Introduced on : 30 Mar 2022 | Passed on : 30 Mar 2022

<p>The Goa Appropriation Bill,2022</p>

BILL AS INTRODUCED | BILL AS PASSED

Bill No 2 of 2022 (Government Bill)

Introduced on : 30 Mar 2022 | Passed on : 30 Mar 2022

<p>The Goa Appropration (Vote on Account) Bill 2022</p>

BILL AS INTRODUCED | BILL AS PASSED

Seventh Legislative Assembly 2017

BIll No 51 of 2021 (Government Bill)

Introduced on : 18 Oct 2021

<p>The Goa Preservation of Trees (Amendment) Bill, 2021</p>

BILL AS INTRODUCED

BIll No 52 of 2021 (Government Bill)

Introduced on : 18 Oct 2021

<p>The Goa (Verification of Tenants) Bill, 2021(Bill No.52 of 2021)</p>

BILL AS INTRODUCED

Bill No 35 of 2021 (Government Bill)

Introduced on : 28 Jul 2021

<p>India International University of Legal Education and Research of the Bar Council od India Trust of Goa Bill 20

BILL AS INTRODUCED | BILL AS PASSED

e-Assembly

ALTERNATE LINK e-ASSEMBLY

Speech On Financial Statement 2019-20

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