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Bills Associated To Shri. Digambar Kamat

Fifth Legislative Assembly 2007

Bill No. 7 of 2008 (Government Bill)

Introduced on : 25 Mar 2008 | Passed on : 26 Mar 2008

Governor Assent Date : 07 May 2008

THE GOA (REGULATION OF LAND DEVELOPMENT AND BUILDING CONSTRUCTION)BILL,2008

BILL AS INTRODUCED | BILL AS PASSED

Biil No. 3 of 2008 (Government Bill)

Introduced on : 25 Mar 2008 | Passed on : 26 Mar 2008

Governor Assent Date : 05 May 2008

THE GOA TAX OM INFRASTRUCTURE (AMENDMENT) BILL, 2008

BILL AS INTRODUCED | BILL AS PASSED

Bill No. 14 of 2008 (Government Bill)

Introduced on : 24 Mar 2008 | Passed on : 25 Mar 2008

Governor Assent Date : 08 May 2008

THE GOA TOWN AND COUNTRY PLANNING (AMENDMENT) BILL, 2008

BILL AS INTRODUCED | BILL AS PASSED

Bill No. 2 of 2008 (Government Bill)

Introduced on : 24 Mar 2008 | Passed on : 25 Mar 2008

Governor Assent Date : 29 May 2008

The Goa Prohibition of Ragging Bill, 2008

BILL AS INTRODUCED | BILL AS PASSED

Bill No. 27 of 2008 (Government Bill)

Introduced on : 29 Aug 2008 | Passed on : 29 Aug 2008

Governor Assent Date : 21 Sep 2008

The Goa Appropriation (No. 9) Bill, 2008

BILL AS INTRODUCED | BILL AS PASSED

e-Assembly

ALTERNATE LINK e-ASSEMBLY

Speech On Financial Statement 2019-20

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