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Seventh Legislative Assembly 2017

BILL NO 18 of 2020 - Introduced By Pramod Sawant

The Goa (Recovery of Arrears of Tax through Settlement)(Amendment) Bill, 2020

Bill Type : Government

Bill Introduced On : 27 Jul 2020 | Bill Passed On : 27 Jul 2020

Bill As Introduced    Bill As Passed

BILL NO 19 of 2020 - Introduced By Pramod Sawant

The Goa Goods And Services Tax (Second Amendment)Bill, 2020

Bill Type : Government

Bill Introduced On : 27 Jul 2020 | Bill Passed On : 27 Jul 2020

Bill As Introduced    Bill As Passed

BILL NO 22 of 2020 - Introduced By Pramod Sawant

The Goa Value Added Tax (Twelfth Amendment) Bill, 2020

Bill Type : Government

Bill Introduced On : 27 Jul 2020 | Bill Passed On : 27 Jul 2020

Bill As Introduced    Bill As Passed

BILL NO 10 of 2020 - Introduced By Pramod Sawant

The Goa Appropriation (No.2) Bill 2020

Bill Type : Government

Bill Introduced On : 27 Jul 2020 | Bill Passed On : 27 Jul 2020

Bill As Introduced    Bill As Passed

BILL NO 11 of 2020 - Introduced By Pramod Sawant

The Goa Appropriation (No.3) Bill 2020

Bill Type : Government

Bill Introduced On : 27 Jul 2020 | Bill Passed On : 27 Jul 2020

Bill As Introduced    Bill As Passed

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Speech On Financial Statement 2019-20

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