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Seventh Legislative Assembly 2017

BILL NO 12 of 2020 - Introduced By Govind Gaude

The Goa Agricultural Produce Marketing (Development And Regulation) (Amendment), Bill, 2020

Bill Type : Government

Bill Introduced On : 27 Jul 2020 | Bill Passed On : 27 Jul 2020

Bill As Introduced    Bill As Passed

BILL NO 13 of 2020 - Introduced By Mauvin Godinho

The Goa Motor Vehicles Tax (3rd Amendment) Bill, 2020

Bill Type : Government

Bill Introduced On : 27 Jul 2020 | Bill Passed On : 27 Jul 2020

Bill As Introduced    Bill As Passed

BILL NO 14 of 2020 - Introduced By Jennifer Monserrate

The Industrial Disputes (Goa Amendment)Bill, 2020

Bill Type : Government

Bill Introduced On : 27 Jul 2020 | Bill Passed On : 27 Jul 2020

Bill As Introduced    Bill As Passed

BILL NO 15 of 2020 - Introduced By Jennifer Monserrate

The Contract Labour (Regulation and Abolition)(Goa Amendment) Bill, 2020

Bill Type : Government

Bill Introduced On : 27 Jul 2020 | Bill Passed On : 27 Jul 2020

Bill As Introduced    Bill As Passed

BILL NO 16 of 2020 - Introduced By Chandrakant Kavalekar

The Factories (Goa Amendment) Bill, 2020

Bill Type : Government

Bill Introduced On : 27 Jul 2020 | Bill Passed On : 27 Jul 2020

Bill As Introduced    Bill As Passed

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