Goa Legislative Assembly
Goa Legislative
Goa Legislative Assembly

Zero Hour Mentions


Sixth Legislative Assembly 2012

Zero Hour Mention

Session : Fourth Session 2013 | Sitting : BUSINESS FOR THE DAY - 2

SHRI VIJAI SARDESAI, MLA made a mention about the " Massive inconvenience, delays and waste of precious fuel caused to the public in general because of traffic jams at bottlenecks on the National Highway from Nuvem to Margao in spite of this situation persisting for the last many years and the total inaction of the Government in this matter".

SHRI RAMAKRISHNA DHAVALIKAR, Minister for Public Works Department replied to the Mention.


Raised by : Shri. Vijai Sardesai
Raised on : 19th March 2013


 

Zero Hour Mention

Session : Fourth Session 2013 | Sitting : BUSINESS FOR THE DAY - 2

SHRI ALEIXO R. LOURENCO, MLA made a mention about the letter sent by TCP No.36/1/TCP/177/2012-13/542 to the Directorate of Panchayats on misuse of power by Gram Sabha creating anxiety and fear and therefore requested the Government to withdraw the said letter".

SHRI MANOHAR PARRIKAR, Chief Minister replied to the Mention.


Raised by : Shri. Aleixo Lourenco
Raised on : 19th March 2013


 

Zero Hour Mention

Session : Fourth Session 2013 | Sitting : BUSINESS FOR THE DAY - 2

SHRI PRAMOD SAWANT, MLA made a mention about the "B.Ed teachers who were appointed on contract basis are sitting on hunger strike to press their demands".

SHRI MANOHAR PARRIKAR, Chief Minister replied to the Mention.


Raised by : Shri. Pramod Sawant
Raised on : 19th March 2013


 

Zero Hour Mention

Session : Fourth Session 2013 | Sitting : BUSINESS FOR THE DAY - 5

SHRI KIRAN KANDOLKAR, MLA made a mention about the "Apprehension in the minds of people of Goa specially North Goa due to stoppage of water from Tillari."

S/SHRI MANOHAR PARRIKAR, Chief Minister and DAYA MANDREKAR, Minister for Water Recourses replied to the Mention.


Raised by : Shri. Kiran Kandolkar
Raised on : 22nd March 2013


 

Zero Hour Mention

Session : Fourth Session 2013 | Sitting : BUSINESS FOR THE DAY - 5

SHRI ALEIXO R. LOURENCO, MLA made a mention about the "No Confidence Motion by the members of Sancoale Panchayat which was scuttled by the BDO in contravention to the law and natural justice."

S/SHRI MANOHAR PARRIKAR, Chief Minister and LAXMIKANT PARSEKAR, Minister for Panchayats replied to the Mention.


Raised by : Shri. Aleixo Lourenco
Raised on : 22nd March 2013


 

Zero Hour Mention

Session : Fourth Session 2013 | Sitting : BUSINESS FOR THE DAY - 12

SHRI   KIRAN   KANDOLKAR,    MLA  made  a mention  about  the apprehension     in the minds  of Assonora  villagers  in Bardez  Taluka regarding     inauguration   of  "Ground"   last  more  than  one  and  half year. Till date no work have been taken up by the Government.  The villagers  of   Assonora   are   confused   whether   the   work   of  the "Ground" at  Assonora  will  be  completed   or  not  by  Government. The  steps   Government   will  take  to  complete   the  work  of  the ground.

SHRI   RAMESH    TAW ADKAR,   Minister   for  Sports  and  Youth Affairs   replied  to the Mention.


Raised by : Shri. Kiran Kandolkar
Raised on : 5th April 2013


 

Zero Hour Mention

Session : Fourth Session 2013 | Sitting : BUSINESS FOR THE DAY - 12

SHRI   MICHAEL    LOBO,   MLA  made  a mention  about  the  fear and  anxiety  in the  minds  of people  of  Calangute   over  increasing number of  stray   dog   bite   cases,   thereby   getting   four   persons admitted to  G.M.C.   on  4th    April   2013.   The   steps   Government intends to take in this matter.

SHRI  LAXMIKANT    P ARSEKAR,   Minister  for Health  replied to the Mention.


Raised by : Shri. Michael Lobo
Raised on : 5th April 2013


 

Zero Hour Mention

Session : Fourth Session 2013 | Sitting : BUSINESS FOR THE DAY - 28

SHRI ROHAN KHAUNTE, MLA made a mention about the unrest among the new Entrepreneurs and Private Companies on delay in allotment, transfer and sub-lease of Industrial plots legally through Industrial Development Corporation Goa. The said issue is also reiterated by Hon'ble Chief Minister in his Budget Speech through the paras 115 and 116. Similarly Minister for Industries has also admitted through his answer on Starred LAQ No. 12A answered on 21st March, 2013 that a new transfer regulations are being notified. However the delay in notifying these Rules is the cause of unrest among the Entrepreneurs and Private Companies. Hence Minister Industries should come open on finalizing these issue as early as possible.

SHRI MAHADEV NAIK, Minister for Industries replied to the mention.


Raised by : Shri. Rohan Khaunte
Raised on : 2nd May 2013
Concerned Minister : Shri. Mahadev Naik (Industries , Social Welfare)


 

Zero Hour Mention

Session : Fourth Session 2013 | Sitting : BUSINESS FOR THE DAY - 28

SHRI NARESH SAWAL, MLA made a mention about the fear and anxiety in the minds of the people from Bicholim Taluka that the old documents during the period of Portuguese regime like inventory proceedings, course of divorce, criminal offences are dumped in one room and in disorder at Civil A Court Bicholim. The same may be kept in order with the help of Archaeology Department.

SHRI MANOHAR PARRIKAR, Chief Minister replied to the mention.


Raised by : Shri. Naresh Sawal
Raised on : 2nd May 2013
Concerned Minister : Shri. Manohar Parrikar (Home , Personnel , Finance , General Administration , Vigilance , Education)


 

Zero Hour Mention

Session : Fourth Session 2013 | Sitting : BUSINESS FOR THE DAY - 28

SHRI GLENN TICLO, MLA made a mention about the fear and anxiety in the minds of the people of my Constituency for facing shortage of water which is being d due to constant damage of pipeline laid under water from Sircaim to Quitla.

SHRI RAMAKRISHNA DHAVALIKAR, Minister for PWD replied to the mention.


Raised by : Shri. Glenn Ticlo
Raised on : 2nd May 2013
Concerned Minister : Shri. Ramkrishna Alias Sudin Dhavalikar (Social Welfare , River Navigation , Transport , PWD , Transport , River Navigation)


 
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