Sixth Legislative Assembly 2012
Private Member Resolutiion
"This House unanimously resolves that the Government should take all necessary steps to set up a Theme Park in the State which can be a major tourist attraction and shall have a different entertainment avenues like Multidimensional Bollywood Play, Food Court, Water World, Light and Sound Show, etc. in order to provide entertainment to the tourists thus fetching considerable revenue for the State."
The following Members spoke:
Shri Vishnu S. Wagh, MLA.
Shri Francisco X. Pacheco, MLA.
SHRI DEELIP PARULEKAR, Minister for Tourism replied to the points raised by the mover.
The Resolution was withdrawn by the leave of the House.
Raised by : Shri. Vishnu Naik Wagh
Raised on : 22nd March 2013
Private Member Resolution
"This House unanimously recommends the Government to implement a Scheme for contract farming in order to enhance agricultural production in the State."
SHRI PRATAPSINGH RANE, Leader of Opposition spoke on the Resolution.
SHRI MANOHAR PARRIKAR, Chief Minister replied to the points raised by the mover.
The Resolution was withdrawn by the leave of the House.
Raised by : Shri. Pratapsingh Rane
Raised on : 22nd March 2013
Private Member Resolution
SHRI ROHAN KHAUNTE, MLA moved the following:
"This House strongly recommends the Government to regularize the houses constructed in the Communidade land up to the year 2000 in Porvorim Constituency to give the people legitimate shelter as the affected people are struggling to obtain house numbers on account of non-regularization of these houses."
SHRI ROHAN KHAUNTE, MLA spoke on the Resolution.
S/SHRI MANOHAR PARRIKAR, Chief Minister and FRANCIS D'SOUZA, Dy. Chief Minister replied to the points raised by the mover.
The Resolution was withdrawn by the leave of the House
Raised by : Shri. Rohan Khaunte
Raised on : 22nd March 2013
Private Member Resolution
"This House unanimously resolves that sufficient funds in the form of grants be made available to the aided Schools for construction of compound wall and providing C.C.T.V. in the School premises in order to provide security to the children in view of the increase in the crime against School children."
The following Members spoke:.
1. Shri Digambar Kamat, MLA.
2. Shri Pratapsingh R. Rane, Leader of Opposition.
3. Shri Francisco X. Pacheco, MLA.
SHRI MANOHAR PARRIKAR, Chief Minister replied to the points raised by the mover.
The Resolution was withdrawn by the leave of the House.
Raised by : Shri. Digambar Kamat
Raised on : 22nd March 2013 (Finance , Industries , Town & Country Planning , General Administration , Personnel , Legislature Affairs , Law & Judiciary)
Private Member Resolution
"This House unanimously resolves that the Government should provide a sufficient land to Padmashri Vamanrao Sardessai Charitable Trust to promote and develop a Vedanta Institute so as to facilitate the study of Vedic and Upanishadik texts and also to imbibe moral and spiritual values in the Society."
SHRI VISHNU SURYA WAGH, MLA spoke on the Resolution.
S/SHRI MANOHAR PARRIKAR, Chief Minister and DAYA MANDREKAR, Minister for Art and Culture replied to the points raised by the mover.
The Resolution was withdrawn by the leave of the House.
Raised by : Shri. Vishnu Naik Wagh
Raised on : 22nd March 2013
Private Member Resolution
"This House unanimously resolves that the Goa Engineering College Complex Campus, Farmagudi, be named as 'Bhausaheb Bandodkar Technical Educational Complex' after the first Chief Minister of Goa, late D. B. Bandodkar."
The following Members spoke.
1. Shri Lavoo Mamledar, MLA
2. Shri Pandurang Madkaikar, MLA.
SHRI MANOHAR PARRlKAR, Chief Minister replied to the points raised by the mover. The Resolution was adopted unanimously.
Raised by : Shri. Lavoo Mamledar
Raised on : 5th April 2013
Private Member Resolution
"This House recommends the Government that Ghumat being one of the oldest and ancient instrument exclusively used in the State should be declared as a 'Traditional Instrument' and financial assistance be given to the manufacturers, users and others who form special groups of Ghumat Aartis in the villages and cities in the State."
The following Members spoke.
1. Shri Rohan Khaunte, MLA.
2. Shri Mauvin Godinho, MLA.
3. Shri Vishnu S. Wagh, MLA.
S/SHRI DAY A MANDREKAR, Minister for Art and Culture, MANOHAR PARRlKAR, Chief Minister replied to the points raised by the mover. The Resolution was withdrawn by the leave of the House.
Raised by : Shri. Rohan Khaunte
Raised on : 5th April 2013
Private Member Resolution
"This House recommends the Government to consider giving additional buses to Schools having more than five hundred students as this will help the students to attend School and return home on time."
The following Members spoke.
1. Shri Digambar Kamat, MLA
2. Shri Pratapsingh R. Rane, Leader of Opposition.
3. Shri Pandurang Madkaikar, MLA.
4. Shri Subhash Phal Dessai, MLA
5. Dr. Pramod Sawant, MLA
SHRI MANOHAR PARRlKAR, Chief Minister replied to the points raised by the mover. The Resolution was withdrawn by the leave of the House.
Raised by : Shri. Digambar Kamat
Raised on : 5th April 2013 (Finance , Industries , Town & Country Planning , General Administration , Personnel , Legislature Affairs , Law & Judiciary)
Private Member Resolution
"This House unanimously resolves and recommends the Government to construct the mini Ravindra Bhavan at Old Goa, as there is no such Bhavan in the surrounding area. The mini Ravindra Bhavan will help the surrounding Village Panchayats for organizing cultural events etc."
The following Members spoke.
1. Shri Pandurang Madkaikar, MLA.
2. Shri Vishnu S. Wagh, MLA
3. Shri Michael Lobo, MLA.
S/SHRI DAYA MANDREKAR, Minister for Art and Culture and MANOHAR PARRIKAR, Chief Minister replied to the points raised by the mover.The Resolution was withdrawn by the leave of the House.
Raised by : Shri. Pandurang Madkaikar
Raised on : 5th April 2013
Private Member Resolution
"This House recommends the Government to introduce Bachelor of Business Administration course in Government run Colleges in Sanquelim, Quepem and Pernern."
SHRI PRA TAPSINGH RANE, Leader of Opposition spoke on the Resolution
SHRI MANOHAR PARRIKAR, Chief Minister replied to the points raised by the mover.
The Resolution was withdrawn by the leave of the House.
Raised by : Shri. Pratapsingh Rane
Raised on : 5th April 2013
The official website of Goa Vidhansabha has been developed to provide information about the Goa Vidhansabha to the general public. The documents and information displayed in the website are for reference purposes only and do not claim to be a legal document. Though all efforts have been made to ensure the accuracy of the content, the same should not be construed as a statement of law or used for any legal purposes.
The information contained in the website is based on the inputs received from the concerned Sections/branches of the Secretariat. Users are advised to verify/check any information with the relevant published documents before acting on the information provided in the website. Links to other websites that have been included on this website are provided for public convenience only. Goa Legislature Secretariat is not responsible for the contents or reliability of linked websites and does not necessarily endorse the view expressed within them
The Number of visitors till date : 154842 | Website Last Updated on 12th Apr 2013
This Website belongs to Goa Legislative Assembly, Government of Goa.
Goa Legislature Secretariat, Alto-Porvorim Goa-403521, Tel: 0832 - 2493200 Fax: 0832 -411054
For Communication, Feedback, Suggestions and Comments write to
Web Design by Team Inertia Technologies, Goa.