| |
| Name of Father |
Shri Ganesh Narvekar
|
| Date of Birth |
11 February 1950
|
| Place of Birth |
Mapusa |
| Marital Status |
Married |
| Educational Qualification
|
B.A. ,L.L.B. , L.L.M.
(Bombay University) |
| Profession |
Business |
| Permanent Address |
House No. 2-E/3
Caraswaddo – Mapusa
Bardez - Goa |
| Positions
Held |
| 1977 - 79 |
Member, Fourth Legislative Assembly
of Goa, Daman and Diu |
| 1977 - 78 |
Member, Rules Committee
|
| 1980 - 85 |
Member, Fifth Legislative Assembly
of Goa, Daman and Diu |
| 1980 - 82 |
Cabinet Minister for Law, Legislative
Affairs, Labour & employment, Housing including Housing Board, Urban
development including Municipalities and excluding Town Planning |
| 1984 - 85 |
Speaker, Legislative Assembly
of Goa, Daman and Diu Chairman, Rules Committee
Chairman, Business Advisory Committee |
| 1985 - 89 |
Member, Sixth Legislative Assembly
of Goa, Daman and Diu
Speaker, Legislative Assembly of Goa, Daman and Diu |
| 1985 - 86 |
Chairman, Rules Committee
Chairman, Committee on Public Undertakings |
| 1986 - 87 |
Chairman, Rules Committee
Chairman, Committee on Public Undertakings
Chairman, Business Advisory Committee |
| 1987 - 88 |
Chairman, Business Advisory Committee
Chairman, Rules Committee
Chairman, Committee on Public Undertakings |
| 1988 - 89 |
Chairman, Business Advisory Committee
Chairman, Rules Committee
Chairman, Committee on Public Undertakings |
| 1989 |
Chairman, Business Advisory Committee
Chairman, Rules Committee
Chairman, Committee on Public Undertakings |
| 1994 - 99 |
Member, Second Legislative Assembly
of the State of Goa |
| 1995 - 96 |
Member, Select Committee on Bill
No. 30 of 1995 - The Goa Flower and Fruit Nurseries (Regulation) Bill,
1995 |
| 1996 - 97 |
Chairman, Select Committee on
Bill No. 5 of 1997 - The Goa Command Area Development Bill, 1997 |
| 1994 – July 1998 Cabinet
Minister for Urban Development, |
Cabinet Minister for Urban Development,
Agriculture and Irrigation |
| 29 July 98 – 20 November
98 Agriculture and Irrigation |
|
| 2 December 98 – February
99 June 99 |
Member, Third Legislative Assembly
of the State of Goa |
| June 1999 to 20 November 1999 |
Cabinet Minister for Irrigation,
Forests, Labour and Employment, Law and Judiciary, and Legislative Affairs
Chairman, House Committee on Mining rejects
Member, Business Advisory Committee |
| 24 November 1999 |
Deputy Chief Minister of Goa and
held portfolios of Irrigation, Town and Country Planning, Forests, Legislative
Affairs, and Parks & Gardens |
| 2001 |
Chairman, Demands- Related Ad-Hoc
Committee on Law Member, Select Committee on The Goa Ground Water Regulation
Bill, 2001
Member, Public Accounts Committee |
| June 2002 |
Elected to Fourth Legislative
Assembly of the State of Goa
|
| 2002 – 2003 |
Chairman, Committee on Government
Assurances
Member, House Committee to study the working of Communidades |
| Interest
Areas |
| Social and Cultural Activities |
Development of sports infrastructure |
| Special Interest |
Social Welfare and agriculture
|
| Favorite Passtime and Recreation |
Badminton, cricket, football &
music |
| Sports and Clubs |
Associated with number of Social/Sports
organizationsAssociated with number of Social/Sports organizations
Ex - President, Goa Body Building Association for 12 years;
Vice-President, All India Amateur Body Building Federation for 2 years;
President, Goa Cricket Association since last five years. |
| Countries Visited |
Australia, New Zealand, Malaysia,
and Singapore |
| Other Information |
Joined Maharashtrawadi Gomantak
Party in the year 1976 and joined Indian National Congress Party in
the year 1980;
Represented India in Commonwealth Parliamentary Committee in Australia,
Malaysia, New Zealand, and Singapore and delivered lectures for the
Third World Countries on drugs and other economic issues. |
| ELECTION
RESULT OF 9-ALDONA ASSEMBLY CONSTITUENCY |
| Total votes polled |
19657 |
| Total votes received |
9957 |
| Election won with the margin of
votes |
2013 |
| |