Goa Legislative Assembly
Goa Legislative
Goa Legislative Assembly

Motions


Fifth Legislative Assembly 2007

Obituary References

Session : Twelfth Session 2011 | Sitting : BUSINESS FOR THE DAY - 1
Motion Raised by : Shri. Pratapsingh Rane
SHRI  PRATAPSINGH RANE , HON'BLE SPEAKER  made obituary references to the following:
  
(1)Shri Sadashiv Marathe, Ex-MLA from Sanguem Constituency, who passed away on 27 November, 2010.
(2)Dr. Subhash Bhende, a prominent figure in the field of Marathi Literature of Goan origin who passed away on 21 December, 2010.
(3)Dr. Prahlad Vader, a renowned personality in the field of Marathi Literature who passed away on 16 January, 2011.
(4)Pandit Bhimsen Joshi, a Legendary Hindustani Vocalist and a recipient of Bharat Ratna who passed away on 24 January, 2011.
(5)Shri Narayan Surve, renowned poet who passed away on 16th August, 2010.
(6) Late Shri Prabhakar Panshikar, an eminent and renowned Marathi stage personality of great repute and of Goan origin, who passed away on 13 January, 2011.
(7)  Padmabhushan Ravindra Kelekar, a freedom fighter, Jnanpith Award winner who passed away on 27 August, 2010. On account of his death, Goa has lost a noted Konkani Litterateur.
(8) Late Shri Krishnanath B. Naik, Ex-MLA who dedicated his life for social  upliftment of the people and associated with number of Institutions, passed away on 25 August, 2010.
 
  The following Members spoke on the motion:-
  1. Shri Dayanand Narvekar..........................................2 34 PM
  2. Shri Ramkrishna Dhavalikar, Min. for Transport...........2 44 PM
  3. Shri Dayanand Mandrekar.......................................2 50 PM
  4. Shri Ravi Naik, Minister for Home.............................2 57 PM
  5. Shri Laxmikant Parsekar..........................................3 00 PM
  6. Shri Vijay Pai Khot.................................................3 04 PM
  7. Shri Rajesh Patnekar...............................................3 11 PM
  8. Shri Mahadev Naik.....................................................3 16 PM
  9. Shri Dayanand Sopte.............................................3 20 PM
  10. Shri Manohar Azgaonkar, Min. for Panchayati Raj......3 25 PM
  11. Shri Damodar Naik..............................................3 30 PM
  12. Smt. Victoria Fernandes........................................3 38 PM
  13. Shri Manohar Parrikar, Leader of Opposition............3 42 PM
  14. Shri Digambar Kamat, Chief Minister......................3 48 PM
  15. Shri Pratapsingh Rane, Speaker..............................3 57 PM
        
  The House stood in silence for 2 minutes.
 

CONGRATULATORY MOTION

Session : Twelfth Session 2011 | Sitting : BUSINESS FOR THE DAY - 3
Motion Raised by : Shri. Ramkrishna Alias Sudin Dhavalikar

"This House congratulates the Goa Mallakhamb Association and its team for winning bronze medals by under 16 & above 16 girls teams and under 18 boys team at National Level and bringing laurels to the State of Goa."

 The following Members spoke:-
 1. Shri Ramkrishna Dhavalikar, Minister for Transport............12 35 PM
 2. Shri Vijay Pai Khot .......................................................12 40 PM
 3. Shri Nilkanth Halarnkar, Minister for Tourism ..................12 43 PM
 4. Shri Manohar Azgaonkar, Minister for Panchayati Raj..... ....12 45 PM
 5. Shri Digambar Kamat, Chief Minister ...............................12 50 PM

 

CONGRATULATORY MOTION

Session : Twelfth Session 2011 | Sitting : BUSINESS FOR THE DAY - 3
Motion Raised by : Shri. Aleixo Lourenco

"This House congratulates Shri Churchill Alemao, Minister for PWD for winning Barclay Award, the award being from a premier institution of football world and from International arena and specifically the award being won by the Goan Club and the Club President who has dedicated his life for football in Goa in his individual capacity."

 The following Members spoke:-
 1. Shri Aleixo R. Lourenco  .........................................  12 52 PM
 2. Shri Aleixo Sequeira, Minister for Power ......................12 53 PM
 3. Smt. Victoria Fernandes  ..........................................12 54 PM
 4. Shri Filipe Neri Rodrigues  .......................................12 55 PM
 5. Shri Jose Philip D'Souza, Minister for Revenue ............ 12 57 PM
 6. Shri Francis Silveira   ...............................................12 58 PM
 7. Shri Mauvin Godinho, Deputy Speaker   ...................... 1 01 PM
 8. Shri Manohar Azgaonkar, Minister for Panchayati Raj......1 02 PM
 9. Shri Digambar Kamat, Chief Minister ...........................1 06 PM
 10.Shri Pratapsingh R. Rane, Speaker ..............................1 07 PM
 11.Shri Churchill Alemao, Minister for PWD   ...................1 08 PM

 

 

CONGRATULATORY MOTION

Session : Twelfth Session 2011 | Sitting : BUSINESS FOR THE DAY - 5
Motion Raised by : Shri. Aleixo Lourenco
SHRI ALEIXO REGINALDO LOURENCO, MLA moved the following:

"This House congratulates Peter Fernandes, resident of Curtorim, Salcete, Goa on being awarded International Referee Certificate who is now eligible to act as referee for sport of Taekwando which is also one of the Olympic sports. In the recently concluded 16th Asian Games in China, he was the only Goan who was appointed as Referee (technical official) for Taekwando event. Person of such magnitude who bring laurels to Goa should be encouraged and aided by the Government of Goa to facilitate them to reach greater heights of glory."

The following Members spoke:-
1. Shri Aleixo Sequeira, Minister for Power...........12 56 PM
2. Shri Aleixo R. Lourenco.................................12 57 PM
3. Shri Digambar Kamat, Chief Minister...............12 58 PM

            The motions were adopted unanimously.

 

CONGRATULATORY MOTION

Session : Twelfth Session 2011 | Sitting : BUSINESS FOR THE DAY - 5
Motion Raised by : Shri. Aleixo Sequeira

SHRI ALEIXO SEQUEIRA, Minister for Power moved the following:

"This House congratulates the Taekwando Association of Goa under the leadership of Adv. R. D. Mangueshkar, whose team players won laurels for the State of Goa during the recently held 5th Commonwealth Championships. At this International event, the Goan team won 3 gold, 3 silver and 2 bronze medals. Players being Shri Aman Kumar, Smt. Angela Naik, Smt. Elizabeth Luis who won Gold. Smt. Tanvi Nadkarni, Shri Sagar Palconda, Shri Carlos Lawrenco who won Silver and Shri Dinku Singh, Shri P.Anand who won Bronze. We wish the Taekwando Association of Goa attains further heights and brings further laurels to the State of Goa."

The following Members spoke:-
1. Shri Aleixo Sequeira, Minister for Power...........12 56 PM
2. Shri Aleixo R. Lourenco.................................12 57 PM
3. Shri Digambar Kamat, Chief Minister...............12 58 PM

 The motions were adopted unanimously

 

CONGRATULATORY REFERENCE

Session : Eleventh Session 2010 | Sitting : BUSINESS FOR THE DAY -1
Motion Raised by : Shri. Manohar Parrikar

This House congratulates a world renowned Neuro Spinal Surgeon Dr. P.S. Ramani a Goan , for winning prestigious "Dr Paul Bassi" award from America, for his excellence in Neuro and Spinal Surgeries, a first Asian to win the award, bringing laurels to the State of Goa."

The motion was adopted unanimously.

 

CONGRATULATORY REFERENCE

Session : Eleventh Session 2010 | Sitting : BUSINESS FOR THE DAY -1
Motion Raised by : Shri. Manohar Parrikar

This House congratulates Miss Talasha Satish Prabhu for winning four gold an silver medals at the 37th Junior National Aquatic meet at Bangalore and clinching title of ‘fastest female swimmer' with India's best time of 59.50 seconds to win gold in 100 mtrs freestyle, bringing laurels to the State of Goa.

The motion was adopted unanimously.

 

CONGRATULATORY MOTION

Session : Eleventh Session 2010 | Sitting : BUSINESS FOR THE DAY -1
Motion Raised by : Shri. Damodar Naik

"This House congratulates Miss Bhakti Pradeep Kulkarni for showing excellence in Chess and winning gold medal at the Asian Youth Chess Championship under 18 girls category held at Beijing, in China bringing laurels to Goa in the Sport of Chess".

The motion was adopted unanimously.

 

OBITUARY REFERENCE

Session : Eleventh Session 2010 | Sitting : BUSINESS FOR THE DAY -2
Motion Raised by : Shri. Pratapsingh Rane
<p>Adv. Leo Velho, ExMLA of the Legislative Assembly of Goa, Daman and Diu from Navelim Constituency, who passed away on 18 July, 2010.</p><p>The following members spoke: </p><p>1. Shri Churchill Alemao, Minister for PWD .................. 2 42 PM<br />2. Shri Pratapsingh Rane, Speaker ................................. 2 43 PM</p><p>The House stood in silence for one minute.</p>
 

OBITUARY REFERENCE

Session : Eleventh Session 2010 | Sitting : BUSINESS FOR THE DAY -2
Motion Raised by : Shri. Mauvin Godinho

"This House deeply condoles the sad demise of Dr. Sushrut Martins son of Dr. Jose F. Martins, convener of "Vision India" and "Lions Club of India", two institutions that he tried hard to mature with a band of loyal supporters."

The following members spoke:
 
1. Shri Mauvin Godinho, Deputy Speaker ................... 2 47 PM
2. Shri Dayanand Narvekar ...................................... 2 51 PM
3. Smt. Victoria Fernandes ...................................... 2 52 PM
4. Shri Aleixo Sequeira, Minister for Power ................ 2 54 PM
5. Shri Francis D'Souza .......................................... 2 56 PM
6. Shri Digambar Kamat, Chief Minister ................... 2 58 PM
7. Shri Pratapsingh Rane, Speaker ..........................2 59 PM

The House stood in silence for one minute.

 
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