Goa Legislative Assembly
Goa Legislative
Goa Legislative Assembly

Documents


Amendments
Amendments to The Goa Lokyukta Bill, 2003(Bill No 23 of 2003) more info
 
FORM 23
Declaration of Result of Biennial Election to the Council Of States held on 22/07/2011 more info
 
Bulletin Part II
The Bulletin Part II with regards to Reconstitution of Committees more info
 
FORM 23 B
Declaration of Result of Biennial Election to the Council Of States held on 22/07/2011 more info
 
FORM4
The Form 4 containing list of validly nominated candidates to the Biennial Election to the Council of the States from Goa more info
 
FORM7B
List of Contesting Candidates more info
 
Information Filed by Candidate1
Nomination /Affidavit filed by the candidate Shri Shantaram Naik more info
 
Bulletin Part II
more info
 
Information Filed by Candidate2
Nomination /Affidavit file by the candidate Shri Damodar Naik more info
 
Official Gazette Rajya Sabha Election
Official Gazette regarding information on Rajya Sabha Election more info
 
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